Pawan Kumar Shukla & Another vs Shri Satish Kumar Grover
2012 Latest Caselaw 522 ALL

Citation : 2012 Latest Caselaw 522 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Pawan Kumar Shukla & Another vs Shri Satish Kumar Grover on 19 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT No. - 598 of 2008
 
Petitioner :- Pawan Kumar Shukla & Another
 
Respondent :- Shri Satish Kumar Grover
 
Petitioner Counsel :- Mrs. Bulbul Godiyal
 
Respondent Counsel :- Zahir Ahmad Khan,Zahir Ahmad Khan
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 34654 of 2012- Application for Impleadment)

Heard learned counsel for the applicant-petitioner.

For the reasons mentioned in the affidavit in support of application, the application is allowed.

Let necessary amendments will be carried out within a period of two days.

List thereafter.

Order Date :- 19.4.2012

Nitesh

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