Babu Singh And Others vs Nem Singh And Others
2012 Latest Caselaw 51 ALL

Citation : 2012 Latest Caselaw 51 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Babu Singh And Others vs Nem Singh And Others on 9 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 345 of 2012
 

 
Petitioner :- Babu Singh And Others
 
Respondent :- Nem Singh And Others
 
Petitioner Counsel :- Y.S. Bohra
 
Respondent Counsel :- Pradeep Kumar
 

 
Hon'ble Rajes Kumar,J.

In the first and fifth lines of the order dated 2.4.2012, the word plaintiff/respondent no. 1 in place of appellant and Will in place of sale deed be read.

The application is allowed.

Order Date :- 9.4.2012

Download the LatestLaws.com Mobile App