Ishhaq vs The State Of U.P.
2012 Latest Caselaw 505 ALL

Citation : 2012 Latest Caselaw 505 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Ishhaq vs The State Of U.P. on 19 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 682 of 2012
 

 
Petitioner :- Ishhaq
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- H.B. Singh,Jai Shrinet,Ravi Prakash Singh
 
Respondent Counsel :- Govt.Advocate,Ashutosh Bajpai
 

 
Hon'ble Ajai Lamba,J.

Let the case be listed in next cause list for final hearing.

Order Date :- 19.4.2012

A.Nigam

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