Citation : 2012 Latest Caselaw 503 ALL
Judgement Date : 19 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 5192 of 2011 Petitioner :- Dadan Respondent :- State Of U.P. Petitioner Counsel :- Vijay Prakash Srivastava,R.K. Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None is present on behalf of the applicant to press this application.
List in next cause list.
Order Date :- 19.4.2012
A.Nigam
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