Krishna Gopal @ Om Prakash Mishra vs State Of U.P.
2012 Latest Caselaw 502 ALL

Citation : 2012 Latest Caselaw 502 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Krishna Gopal @ Om Prakash Mishra vs State Of U.P. on 19 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7402 of 2010
 

 
Petitioner :- Krishna Gopal @ Om Prakash Mishra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sadhu Saran Shukla,Madhu Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time to seek instructions.

List this case after two weeks.

Order Date :- 19.4.2012

A.Nigam

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