Km. Khusboo Dwivedi vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 50 ALL

Citation : 2012 Latest Caselaw 50 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Km. Khusboo Dwivedi vs State Of U.P. Thru Secy. And Others on 9 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 9693 of 2012
 

 
Petitioner :- Km. Khusboo Dwivedi
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Anil Kumar Sharma
 
Respondent Counsel :- C.S.C.,Anurag Khanna
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List in the next cause list. Rejoinder affidavit, if any, may be filed by the next date.

Order Date :- 9.4.2012

SRY

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