Ram Chandar Patel vs State Of U.P. Thru Collector And ...
2012 Latest Caselaw 5 ALL

Citation : 2012 Latest Caselaw 5 ALL
Judgement Date : 6 April, 2012

Allahabad High Court

Ram Chandar Patel vs State Of U.P. Thru Collector And ... on 6 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2003 of 2011
 

 
Petitioner :- Ram Chandar Patel
 
Respondent :- State Of U.P. Thru Collector And Others
 
Petitioner Counsel :- Manoj Kumar Yadav
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Prakash Krishna,J.

The matter stands released.

List before appropriate Bench.

(Prakash Krishna,J)

Order Date :- 6.4.2012

MK/

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