Ram Bahadur vs State Of U.P.
2012 Latest Caselaw 497 ALL

Citation : 2012 Latest Caselaw 497 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Ram Bahadur vs State Of U.P. on 19 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6024 of 2011
 

 
Petitioner :- Ram Bahadur
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sheo Prakash Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Alongwith this case, file of Criminal Misc. Case No.4348(B) of 2010, Rajendra v. State of U.P., has also been received. This Criminal Misc. Case No.4348(B) of 2010, Rajendra v. State of U.P., however, has not been listed.

Let the Criminal Misc. Case No.4348(B) of 2010, Rajendra v. State of U.P., be also listed for hearing, as it relates to the year 2010.

List on 26.4.2012.

Order Date :- 19.4.2012

A.Nigam

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