The Commissioner Of Income Tax, ... vs M/S Ashoka Mining Works, ...
2012 Latest Caselaw 49 ALL

Citation : 2012 Latest Caselaw 49 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

The Commissioner Of Income Tax, ... vs M/S Ashoka Mining Works, ... on 9 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 163 of 2011
 

 
Petitioner :- The Commissioner Of Income Tax, Allahabad And Another
 
Respondent :- M/S Ashoka Mining Works, Sonebhadra
 
Petitioner Counsel :- A . N. Mahajan, S. S. C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

List in the next cause list showing the name of Sri R.K. Upadhyay as counsel for the appellant in the cause list.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 9.4.2012

MK/

Download the LatestLaws.com Mobile App