Sabaru @ Sabaruddeen vs State Of U.P.
2012 Latest Caselaw 489 ALL

Citation : 2012 Latest Caselaw 489 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Sabaru @ Sabaruddeen vs State Of U.P. on 19 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5306 of 2010
 

 
Petitioner :- Sabaru @ Sabaruddeen
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.K. Tewari,Vaibhav Kalia
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None present on behalf of the applicant to press this application.

List this case alongwith Criminal Misc. Case No.4958(B) of 2010, Isharat Khan v. State.

Order Date :- 19.4.2012

A.Nigam

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