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Chandrashekar Varshney vs Union Of India And Another
2012 Latest Caselaw 481 ALL

Citation : 2012 Latest Caselaw 481 ALL
Judgement Date : 18 April, 2012

Allahabad High Court
Chandrashekar Varshney vs Union Of India And Another on 18 April, 2012
Bench: Vineet Saran, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 27242 of 2004
 

 
Petitioner :- Chandrashekar Varshney
 
Respondent :- Union Of India And Another
 
Petitioner Counsel :- Pankaj Srivastava,A.R. Dubey
 
Respondent Counsel :- C.S.C.,B.N. Singh,K.C. Sinha,S.N. Verma,Yashwant Verma
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

List in the next cause list.

Order Date :- 18.4.2012

R

( Het Singh Yadav,J.)   (Vineet Saran,J.)

 

 

 
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