Smt. Nirmala Malviya vs Central Administrative Tribunal ...
2012 Latest Caselaw 475 ALL

Citation : 2012 Latest Caselaw 475 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Smt. Nirmala Malviya vs Central Administrative Tribunal ... on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 9754 of 2012
 

 
Petitioner :- Smt. Nirmala Malviya
 
Respondent :- Central Administrative Tribunal & Others
 
Petitioner Counsel :- Yogendra Kumar Srivastava
 
Respondent Counsel :- Govind Saran,Prashant Mathur,S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

Learned counsel for the respndents states that he has filed counter affidavit on 5.4.2012. The same is not on record. The office is directed to trace out the same and place it on record.

List in the next cause list. Rejoinder affidavait, if any, may be filed by that time.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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