Vinod Kumar vs State Of U.P. And Others
2012 Latest Caselaw 467 ALL

Citation : 2012 Latest Caselaw 467 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Vinod Kumar vs State Of U.P. And Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 43491 of 2011
 

 
Petitioner :- Vinod Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anubhav Chandra
 
Respondent Counsel :- C.S.C.,A.K.Pandey
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

The case is passed over on the illness slip of Shri V.K.Pandey, learned counsel for the respondents.

List on 26.4.2012

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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