Bharat Pumps And Compressors ... vs Anand Kumar & Others
2012 Latest Caselaw 464 ALL

Citation : 2012 Latest Caselaw 464 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Bharat Pumps And Compressors ... vs Anand Kumar & Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 76489 of 2011
 

 
Petitioner :- Bharat Pumps And Compressors Limited
 
Respondent :- Anand Kumar & Others
 
Petitioner Counsel :- P.K. Sinha,Naveen Sinha
 
Respondent Counsel :- Sandeep Singh,Jitendra Kumar,S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

Rejionder affidavit filed today is taken on record.

List in the next cause list.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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