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The New India Assurance Company ... vs Smt. Nandrani W/O Late Kallu & Ors.
2012 Latest Caselaw 463 ALL

Citation : 2012 Latest Caselaw 463 ALL
Judgement Date : 18 April, 2012

Allahabad High Court
The New India Assurance Company ... vs Smt. Nandrani W/O Late Kallu & Ors. on 18 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 844 of 2010
 

 
Petitioner :- The New India Assurance Company Ltd. Thru Manager
 
Respondent :- Smt. Nandrani W/O Late Kallu & Ors.
 
Petitioner Counsel :- Harpal Singh Chadha
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List the case in hearing list within next six months.

Order Date :- 18.4.2012

Tanveer/Suresh

 

 

 
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