Prabhakar Shukla And Another vs State Of U.P. And Others
2012 Latest Caselaw 462 ALL

Citation : 2012 Latest Caselaw 462 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Prabhakar Shukla And Another vs State Of U.P. And Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 22127 of 2010
 

 
Petitioner :- Prabhakar Shukla And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Radha Kant Ojha,Manuvalkya Upadhyaya
 
Respondent Counsel :- C. S. C.,Pushpendra Singh,Rishi Kant Singh,V.P.Varshney
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

List in the next cause list showing the name of Shri Deepak Kumar Jaiswal as counsel for the petitioner.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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