Dr. Maya Devi Agarwal W/O Dr. Kapil ... vs State Of U.P. Thru Secretary ...
2012 Latest Caselaw 458 ALL

Citation : 2012 Latest Caselaw 458 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Dr. Maya Devi Agarwal W/O Dr. Kapil ... vs State Of U.P. Thru Secretary ... on 18 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 256 of 2011
 

 
Petitioner :- Dr. Maya Devi Agarwal W/O Dr. Kapil Deo
 
Respondent :- State Of U.P. Thru Secretary Medical & Health & Ors.
 
Petitioner Counsel :- Anurag Narain
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted four weeks' further time to file counter affidavit. Rejoinder affidavit be filed within two weeks thereafter.

List after expiry of the aforesaid period.

Order Date :- 18.4.2012

Tanveer/Suresh

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