Jilani Khan And Another vs State Of U.P.
2012 Latest Caselaw 457 ALL

Citation : 2012 Latest Caselaw 457 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Jilani Khan And Another vs State Of U.P. on 18 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2292 of 2012
 

 
Petitioner :- Jilani Khan And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shiv Pal Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time to file a counter affidavit.

Counter affidavit be filed within two weeks.

List after three weeks.

Order Date :- 18.4.2012

A.Nigam

Download the LatestLaws.com Mobile App