S.M. Mishra vs Union Of India And Others
2012 Latest Caselaw 453 ALL

Citation : 2012 Latest Caselaw 453 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

S.M. Mishra vs Union Of India And Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 40044 of 2007
 

 
Petitioner :- S.M. Mishra
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Dhruva Narayana,Bala Krishna Narayana
 
Respondent Counsel :- A.S.G.I.,Sidharth Saran
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

None one is present on behalf of the petitioner in the revised list.

List after four weeks.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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