State Of U.P.Through The Secy. ... vs Badre Alam Ansari And Another
2012 Latest Caselaw 450 ALL

Citation : 2012 Latest Caselaw 450 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

State Of U.P.Through The Secy. ... vs Badre Alam Ansari And Another on 18 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1499 of 2010
 

 
Petitioner :- State Of U.P.Through The Secy. Minority Welfare And Waqfs
 
Respondent :- Badre Alam Ansari And Another
 
Petitioner Counsel :- C.S.C.
 
Respondent Counsel :- C.S.C,A.M.Faridi
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel for the petitioners prays for and is granted four weeks, and no more, further time to file rejoinder affidavit.

List thereafter.

Order Date :- 18.4.2012

Tanveer/Suresh

Download the LatestLaws.com Mobile App