Citation : 2012 Latest Caselaw 441 ALL
Judgement Date : 18 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2287 of 2012 Petitioner :- Rizwan Respondent :- The State Of U.P. Petitioner Counsel :- Dileep Kumar Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time to file a counter affidavit.
Let counter affidavit be filed within two weeks.
List on 21.5.2012
Order Date :- 18.4.2012
A.Nigam
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