Union Of India Through Its Secy. ... vs Anil Ranjan And Another
2012 Latest Caselaw 437 ALL

Citation : 2012 Latest Caselaw 437 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Union Of India Through Its Secy. ... vs Anil Ranjan And Another on 17 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1255 of 2010
 

 
Petitioner :- Union Of India Through Its Secy. Ministry Of Defence Govt.
 
Respondent :- Anil Ranjan And Another
 
Petitioner Counsel :- K.K.Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

(C.M.A.No.31670 of 2011)

Delay condoned.

Steps filed by the petitioner are taken on record.

Registry is directed to issue notices after verification.

Order Date :- 17.4.2012

Suresh/Tanveer

Download the LatestLaws.com Mobile App