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Mahesh Singh vs State Of U.P. & Others
2012 Latest Caselaw 433 ALL

Citation : 2012 Latest Caselaw 433 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Mahesh Singh vs State Of U.P. & Others on 17 April, 2012
Bench: Ravindra Singh, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 57 of 2012
 

 
Petitioner :- Mahesh Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Raman Yadav,Shivam Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Mahendra Dayal,J.

As prayed put up on 23.4.2012 as a fresh case.

Order Date :- 17.4.2012

N.A.

 

 

 
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