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Om Prakash Tiwari vs State Of U.P. & Others
2012 Latest Caselaw 429 ALL

Citation : 2012 Latest Caselaw 429 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Om Prakash Tiwari vs State Of U.P. & Others on 17 April, 2012
Bench: Prakash Krishna, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- WRIT - A No. - 3771 of 2012
 

 
Petitioner :- Om Prakash Tiwari
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Aditya Kumar Singh
 
Respondent Counsel :- C.S.C.,C.K.Parekh,Jai Bahadur Singh
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Vishnu Chandra Gupta,J.

Learned counsel for the petitioner states that similar other petitions wherein the points involved in the present petition are identical, are coming for hearing on 24th April, 2012.

List on 24th April, 2012.

In the meantime, counter affidavit which is said to be under preparation, may be filed.

(V.C. Gupta,J)         (Prakash Krishna,J)

Order Date :- 17.4.2012

MK/

 

 

 
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