Smt. Baby & Another vs Sri. Prempal & Another
2012 Latest Caselaw 424 ALL

Citation : 2012 Latest Caselaw 424 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Smt. Baby & Another vs Sri. Prempal & Another on 17 April, 2012

Bench: Sheo Kumar Singh, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2616 of 2008
 

 
Petitioner :- Smt. Baby & Another
 
Respondent :- Sri. Prempal & Another
 
Petitioner Counsel :- Kavita Tomar
 
Respondent Counsel :- Jai Raj Singh Tomar
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Arvind K. Tripathi,J.

This is claimants' appeal.

Admit.

Issue notice to the respondents.

Steps will be taken within ten days.

Affidavit, if any, may be filed by the respondents.

Summon the record of the lower court on the expenses of the appellants.

Order Date :- 17.4.2012

sks-grade iv

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