Uttar Pradesh New And Renewable ... vs Vinod Kumar & Ors.
2012 Latest Caselaw 423 ALL

Citation : 2012 Latest Caselaw 423 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Uttar Pradesh New And Renewable ... vs Vinod Kumar & Ors. on 17 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 436 of 2012
 

 
Petitioner :- Uttar Pradesh New And Renewable Energy Development & Anr.
 
Respondent :- Vinod Kumar & Ors.
 
Petitioner Counsel :- Manish Mathur,Vaibhav Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As prayed by learned counsel for the petitioners, a week's further time is granted for filing steps.

List thereafter.

Order Date :- 17.4.2012

Suresh/Tanveer

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