Ram Prakash Srivastava vs Allahabad Bank Through C.M.D.
2012 Latest Caselaw 415 ALL

Citation : 2012 Latest Caselaw 415 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Ram Prakash Srivastava vs Allahabad Bank Through C.M.D. on 17 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 349 of 1997
 

 
Petitioner :- Ram Prakash Srivastava
 
Respondent :- Allahabad Bank Through C.M.D.
 
Petitioner Counsel :- O.P.Srivastava,O.P.Srivastva
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List again showing the names of Shri Lalit Shukla and Shri Vinay Shanker, Advocates in the cause list as counsel for the opposite parties.

Order Date :- 17.4.2012

Suresh/Tanveer

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