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Dr. Ajay Kumar Tripathi vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 410 ALL

Citation : 2012 Latest Caselaw 410 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Dr. Ajay Kumar Tripathi vs State Of U.P. Through Prin. Secy. ... on 17 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 153 of 2012
 

 
Petitioner :- Dr. Ajay Kumar Tripathi
 
Respondent :- State Of U.P. Through Prin. Secy. Veterinary & Animal Husban
 
Petitioner Counsel :- Sampurnanand,Pt. Pankaj Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As Shri Sampurnanand Shukla, learned counsel for the petitioner is on sanctioned leave, the case is adjourned.

List again.

Order Date :- 17.4.2012

Suresh/Tanveer

 

 

 
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