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Hemant Kumar Singh And Others vs Virendra Kumar
2012 Latest Caselaw 41 ALL

Citation : 2012 Latest Caselaw 41 ALL
Judgement Date : 9 April, 2012

Allahabad High Court
Hemant Kumar Singh And Others vs Virendra Kumar on 9 April, 2012
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 368 of 2012
 

 
Petitioner :- Hemant Kumar Singh And Others
 
Respondent :- Virendra Kumar
 
Petitioner Counsel :- P.C. Jain
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The appellants may take steps within one week.

List thereafter.

Till the next date of listing, there shall be status-quo in respect of the property in dispute.

Order Date :- 9.4.2012

OP

 

 

 
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