Dr. Ramesh Chandra Tripathi S/O ... vs Lucknow University, Lucknow Thru ...
2012 Latest Caselaw 405 ALL

Citation : 2012 Latest Caselaw 405 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Dr. Ramesh Chandra Tripathi S/O ... vs Lucknow University, Lucknow Thru ... on 17 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 523 of 2011
 

 
Petitioner :- Dr. Ramesh Chandra Tripathi S/O R.P. Tripathi
 
Respondent :- Lucknow University, Lucknow Thru Registrar & Ors.
 
Petitioner Counsel :- Rakesh Srivastava
 
Respondent Counsel :- S.P. Shukla,S.C. Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Adjourned as Shri Rakesh Srivastava, learned counsel for the petitioner is on sanctioned leave.

List again.

Order Date :- 17.4.2012

Suresh/Tanveer

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