Prem Chand Kain vs U.P.Samaj Kalyan And Anors.
2012 Latest Caselaw 404 ALL

Citation : 2012 Latest Caselaw 404 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Prem Chand Kain vs U.P.Samaj Kalyan And Anors. on 17 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 61 of 2007
 

 
Petitioner :- Prem Chand Kain
 
Respondent :- U.P.Samaj Kalyan And Anors.
 
Petitioner Counsel :- P.K.Khare
 
Respondent Counsel :- R.K.Chaudhary
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List this case on 07.05.2012. On which date, Shri Anju Kudeshia, learned counsel for the opposite parties will produce the record, which is available today.

Order Date :- 17.4.2012

Suresh/Tanveer

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