Veer Singh vs State Of U.P.& Another
2012 Latest Caselaw 402 ALL

Citation : 2012 Latest Caselaw 402 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Veer Singh vs State Of U.P.& Another on 17 April, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 4729 of 2009
 

 
Petitioner :- Veer Singh
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- Sudhir Kumar Agrawal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case is called out in the revised list.

None is present for the applicant. Learned counsel for the opposite party no. 2 is present.

On last date also none was present for the applicant, however, the case was passed over and was directed to be listed today. Since none is present for the applicant to press this application, the same is dismissed for non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 17.4.2012

M/A.

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