Pawan Kumar Yadav vs State Bank Of India Corporate ...
2012 Latest Caselaw 398 ALL

Citation : 2012 Latest Caselaw 398 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Pawan Kumar Yadav vs State Bank Of India Corporate ... on 17 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 967 of 2011
 

 
Petitioner :- Pawan Kumar Yadav
 
Respondent :- State Bank Of India Corporate Office State Bank Bhawan
 
Petitioner Counsel :- Jagdish Prasad Maurya
 
Respondent Counsel :- Sudeep Seth
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Amended copy of the writ petition filed today in Court, is taken on record.

List again.

Order Date :- 17.4.2012

Suresh/Tanveer

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