Om Prakash Srivastava vs State Of U.P. & Another
2012 Latest Caselaw 395 ALL

Citation : 2012 Latest Caselaw 395 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Om Prakash Srivastava vs State Of U.P. & Another on 17 April, 2012

Bench: Prakash Krishna, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- WRIT - A No. - 3765 of 2012
 

 
Petitioner :- Om Prakash Srivastava
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Anay Kumar Srivastava,K. Gaurav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed, three weeks' further time is granted to the learned standing counsel to file counter affidavit.

(V.C. Gupta,J) (Prakash Krishna,J)

Order Date :- 17.4.2012

MK/

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