M/S Associated Pigments Ltd. vs State Of U.P. And Others
2012 Latest Caselaw 387 ALL

Citation : 2012 Latest Caselaw 387 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

M/S Associated Pigments Ltd. vs State Of U.P. And Others on 16 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 317 of 2012
 

 
Petitioner :- M/S Associated Pigments Ltd.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.D. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Ref: Civil Misc. Correction Application No. 120841 of 2012

This is an application praying for correction in the judgment and order dated 9th April, 2012.

On page-1, in 6th line of 4th paragraph, figure 3.60 Crore is deleted and be substituted by figure12.20 Lakh and further on page-1, in 8th line of 4th paragraph, figure 31.67 Lakh is deleted and be substituted by figure 61,000/-.

The correction application stands allowed.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 16.4.2012

MK/

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