Suresh vs The State Of U.P.
2012 Latest Caselaw 382 ALL

Citation : 2012 Latest Caselaw 382 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Suresh vs The State Of U.P. on 16 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2094 of 2010
 

 
Petitioner :- Suresh
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Amrendra Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None present on behalf of the applicant to press this application.

List in next cause list. Last opportunity.

No further adjournment will be granted.

Order Date :- 16.4.2012

A.Nigam

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