Mantar @ Khusi Ram vs State Of U.P.
2012 Latest Caselaw 38 ALL

Citation : 2012 Latest Caselaw 38 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Mantar @ Khusi Ram vs State Of U.P. on 9 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 
C.M.A. No.31282 of 2012: Application for correction.
 
In re:
 
Case :- BAIL No. - 8848 of 2011
 

 
Petitioner :- Mantar @ Khusi Ram
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Krishna Kmar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This application has been filed for correction in the order dated 21.12.2011 passed by another Bench ( Sudhir Kumar Saxena, J.)

Let this case be placed before the same Bench after obtaining orders from Hon'ble the Chief Justice/Senior Judge.

Order Date :- 9.4.2012

A.Nigam

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