Sri Niwas Mishra vs Ravindra Kumar
2012 Latest Caselaw 379 ALL

Citation : 2012 Latest Caselaw 379 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Sri Niwas Mishra vs Ravindra Kumar on 16 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 1685 of 2010
 

 
Petitioner :- Sri Niwas Mishra
 
Respondent :- Ravindra Kumar
 
Petitioner Counsel :- Amit Mishra
 
Respondent Counsel :- C S C
 

 
Hon'ble Dr. Satish Chandra,J.

Sri Dinesh Kumar Shukla, learned counsel for the petitioner prays for and is granted adjournment.

List in the next cause list.

Order Date :- 16.4.2012

Nitesh

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