The Commissioner Of Income Tax And ... vs Syed Anwar Saeed
2012 Latest Caselaw 371 ALL

Citation : 2012 Latest Caselaw 371 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

The Commissioner Of Income Tax And ... vs Syed Anwar Saeed on 16 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 155 of 2011
 

 
Petitioner :- The Commissioner Of Income Tax And Another
 
Respondent :- Syed Anwar Saeed
 
Petitioner Counsel :- A.N. Mahajan/S.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Sri R.K. Upadhyay, learned counsel for the appellant prays for and is allowed three weeks' and no more time to file affidavit of service.

List thereafter.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 16.4.2012

MK/

Download the LatestLaws.com Mobile App