Rajesh Kumar Kotary vs State Of U.P. And Others
2012 Latest Caselaw 367 ALL

Citation : 2012 Latest Caselaw 367 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Rajesh Kumar Kotary vs State Of U.P. And Others on 16 April, 2012

Bench: Sabhajeet Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4864 of 2008
 

 
Petitioner :- Rajesh Kumar Kotary
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.S. Baghel
 
Respondent Counsel :- C.S.C.,Ajit Kumar Singh
 

 
Hon'ble Sabhajeet Yadav,J.

Disposed of.

For order see my order of date passed on Writ Petition No.16065 of 2008 Ashok Kumar Chowdhary Vs. State of U.P. and others.

Order Date :- 16.4.2012

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