Om Prakash Yadav vs State Of U.P.
2012 Latest Caselaw 366 ALL

Citation : 2012 Latest Caselaw 366 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Om Prakash Yadav vs State Of U.P. on 16 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 6686 of 2011
 

 
Petitioner :- Om Prakash Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Chandra Prakash Verma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This file has wrongly been attached with the file of Criminal Misc. Case No.1963(B) of 2012.

Let this file be detached.

Order Date :- 16.4.2012

A.Nigam

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