Balak Ram vs Udaybir Singh And Another
2012 Latest Caselaw 361 ALL

Citation : 2012 Latest Caselaw 361 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Balak Ram vs Udaybir Singh And Another on 16 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 419 of 2009
 

 
Petitioner :- Balak Ram
 
Respondent :- Udaybir Singh And Another
 
Petitioner Counsel :- R.S. Maurya,Ram Babu Sharma
 
Respondent Counsel :- Vinod Sinha
 

 
Hon'ble Rajes Kumar,J.

Sri Sachindra Mohan, Advocate states that counter affidavit is under preparation. On his request, list in the next cause list.

Order Date :- 16.4.2012

Download the LatestLaws.com Mobile App