Smt Manju Rani Verma vs Dr. Sanjay Mohan And Anohter
2012 Latest Caselaw 360 ALL

Citation : 2012 Latest Caselaw 360 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Smt Manju Rani Verma vs Dr. Sanjay Mohan And Anohter on 16 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 3288 of 2011
 

 
Petitioner :- Smt Manju Rani Verma
 
Respondent :- Dr. Sanjay Mohan And Anohter
 
Petitioner Counsel :- Sanjay Misra
 

 
Hon'ble Dr. Satish Chandra,J.

Learned Standing counsel prays for and is granted one week's time to seek instruction in the matter.

List in the next cause list.

Order Date :- 16.4.2012

Nitesh

Download the LatestLaws.com Mobile App