Dr. Anand Gopal Singh vs State Of U.P. Thru Secy. Medical & 2 ...
2012 Latest Caselaw 359 ALL

Citation : 2012 Latest Caselaw 359 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Dr. Anand Gopal Singh vs State Of U.P. Thru Secy. Medical & 2 ... on 16 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 995 of 2007
 

 
Petitioner :- Dr. Anand Gopal Singh
 
Respondent :- State Of U.P. Thru Secy. Medical & 2 Ors.
 
Petitioner Counsel :- Manish Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel is not prepared with the case.

List again.

Order Date :- 16.4.2012

Suresh/Tanveer

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