K.V. Vikram Reddy & Others vs R. Sreenivasulu Reddi & Others
2012 Latest Caselaw 358 ALL

Citation : 2012 Latest Caselaw 358 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

K.V. Vikram Reddy & Others vs R. Sreenivasulu Reddi & Others on 16 April, 2012

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- COMPANY APPEAL No. - 2 of 2011
 

 
Petitioner :- K.V. Vikram Reddy & Others
 
Respondent :- R. Sreenivasulu Reddi & Others
 
Petitioner Counsel :- Asit Kumar Chaturvedi
 
Respondent Counsel :- Vanshaja Shukla,Akhilesh Kalra,Anupras Singh,Pankaj Patel,R.C. Tewari
 

 
Hon'ble Shabihul Hasnain,J.

For final orders, see order of date passed on the memo of Company Appeal No.7 of 2011.

Order Date :- 16.4.2012

RKM.

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