Ram Raj Prajapati vs State Of U.P.
2012 Latest Caselaw 357 ALL

Citation : 2012 Latest Caselaw 357 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Ram Raj Prajapati vs State Of U.P. on 16 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 874 of 2012
 

 
Petitioner :- Ram Raj Prajapati
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- I.P. Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for last opportunity to do the needful for placing on record the pathological/injury report regarding viscera

List on 30.4.2012.

Order Date :- 16.4.2012

A.Nigam

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