Origins Advertising Private ... vs State Of U.P. And Others
2012 Latest Caselaw 355 ALL

Citation : 2012 Latest Caselaw 355 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Origins Advertising Private ... vs State Of U.P. And Others on 16 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 154 of 2012
 

 
Petitioner :- Origins Advertising Private Limited
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Respondent Counsel :- C.S.C.,Mc Tripathi,Vivek Varma
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Ref: Civil Misc. Amendment Application No. 80276 of 2012

Allowed. Order as prayed.

Let the necessary amendment be carried out in the writ petition wherever it is so required within a week.

Respondents are allowed two weeks' time to file reply to the writ petition as amended.

List in the week commencing 30th April, 2012.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 16.4.2012

MK/

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