Dr. Preety Shukla vs State Of U.P. Thru Secy. Medical ...
2012 Latest Caselaw 350 ALL

Citation : 2012 Latest Caselaw 350 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Dr. Preety Shukla vs State Of U.P. Thru Secy. Medical ... on 16 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1019 of 2006
 

 
Petitioner :- Dr. Preety Shukla
 
Respondent :- State Of U.P. Thru Secy. Medical Education & 5 Ors.
 
Petitioner Counsel :- Y.S.Lohit,Sandeep Dixit
 
Respondent Counsel :- C.Sc..,Haridwar Singh,I.P. Singh,S.C. Srivastava
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As prayed, list again.

Order Date :- 16.4.2012

Suresh/Tanveer

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