K.V. Vikram Reddy & 3 Ors. vs R.Sreenivasulu Reddi & 4 Ors.
2012 Latest Caselaw 348 ALL

Citation : 2012 Latest Caselaw 348 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

K.V. Vikram Reddy & 3 Ors. vs R.Sreenivasulu Reddi & 4 Ors. on 16 April, 2012

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- COMPANY APPEAL No. - 5 of 2011
 

 
Petitioner :- K.V. Vikram Reddy & 3 Ors.
 
Respondent :- R.Sreenivasulu Reddi & 4 Ors.
 
Petitioner Counsel :- Asit Kumar Chaturvedi,Shraddha Agarwal
 
Respondent Counsel :- Vanshuja Shukla
 

 
Hon'ble Shabihul Hasnain,J.

For final orders, see order of date passed on the memo of Company Appeal No.7 of 2011.

Order Date :- 16.4.2012

RKM.

Download the LatestLaws.com Mobile App