Govind vs Smt.Janki
2012 Latest Caselaw 347 ALL

Citation : 2012 Latest Caselaw 347 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Govind vs Smt.Janki on 16 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 869 of 1992
 

 
Petitioner :- Govind
 
Respondent :- Smt.Janki
 
Petitioner Counsel :- Rajendra Kumar,Satyendra Narain Singh
 
Respondent Counsel :- A.N.Bhargava,A.N. Bhargava
 

 
Hon'ble Rajes Kumar,J.

Office is directed to give report about the service of notice on the proposed heirs of respondent no. 1 and list the matter again in the next cause list.

Order Date :- 16.4.2012

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